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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(1)The Academic Council shall consist of the following members, namely:-
(i)The Vice-Chancellor,
(ii)The Vice-Chancellor, [Professor Jayashankar Telangana State Agricultural University]; [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.]
(iii)[ The Vice-Chancellor of [Sri P.V.Narsimha Rao Telangana Veterinary University [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.]];]
(iv)The Deans of the faculties;
(v)The Directors;
(vi)The Dean of Students Affairs;
(vii)The Controller of Examinations;
(viii)The University Librarian;
(ix)The University Heads of Departments and Heads of Departments of Colleges;
(x)The Associate Deans of Colleges;
(xi)The Associate Directors of Research of the Regions/Zones;
(xii)Three Principal Scientists (Crop) to be nominated by the Vice-Chancellor;
(xiii)Two Members of the Board nominated by the Board;
(xiv)Two eminent educationists from outside the University in the field of Horticulture nominated by the Vice-Chancellor;
(xv)One nominee of the Indian Council of Agriculture Research;
(xvi)Two Associate Professors and two Assistant Professors from the Faculties nominated by the Vice-Chancellor;
(xvii)Two Principals of Polytechnics nominated by Vice-Chancellor;
(xviii)The Registrar, Ex-officio Member-Secretary.