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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

(2)It shall come into force on such [date] [14th July, 2008, vide notification No. S.O. 1672(E), dated 14th July, 2008] as the Central Government may, by notification in the Official Gazette, appoint.