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Union of India - Section

Section 1 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

1. Short title and commencement.

(1)This Act may be called the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Act, 2008.
(2)It shall come into force on such [date] [14th July, 2008, vide notification No. S.O. 1672(E), dated 14th July, 2008] as the Central Government may, by notification in the Official Gazette, appoint.