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State of Assam - Section

Section 140 in Assam Panchayat Act, 1994

140. Staff selection board.

- (i) For Zilla Parishad, Anchalik Panchayat and Gaon Panchayat Grade-III and Grade-IV staff shall be appointed by the Chief Executive Officer of Zilla Parishad on the recommendation of the District Selection Committee of Panchayat and Rural Development department constituted by the Government in the Panchayat and Rural Development Department.Grade-I and Grade-II officers shall be posted in the Panchayats and Zilla Parishad by the State Government.Provided that no appointment under this sub-section shall be made by the Chief Executive Officer without without the prior approval of the State Government.
(2)The teachers in schools managed by Panchayats shall be posted by the officer authorized by the Education Department of the State Government on the recommendation of the District Teachers Selection Committee constituted by the Education Department.