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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Assam - Subsection

Section 140(2) in Assam Panchayat Act, 1994

(2)The teachers in schools managed by Panchayats shall be posted by the officer authorized by the Education Department of the State Government on the recommendation of the District Teachers Selection Committee constituted by the Education Department.