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[Cites 0, Cited by 0] [Section 111] [Entire Act]

Constitution Subarticle

Section 111(c) in THE CONSTITUTION (ONE HUNDREDTH AMENDMENT) ACT, 2015

(c)Tripura Sector
(i)Chandannagar-Champarai Tea Garden area in Tripura/Moulvi Bazar sector The boundary shall be drawn along Sonaraichhera river from existing Boundary Pillar No. 1904 to Boundary Pillar No. 1905 as surveyed jointly and agreed in July, 2011.