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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(i) in The Central Silk Board Silkworm Seed Regulations, 2010

(i)a matriculate pass certificate and a certificate course in sericulture from a recognized institution for having undergone training in handling of seed, cocoons and chawki silkworm larvae for not less than three months in a sericulture institution under State or Central Silk Board or any other recognized institution;