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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(1)The Collector shall, under the rules or directions issued by the Government, advise the Nagreeya Nikay for appointment on compassionate ground of any person eligible for employment on the post of "Samvida Shala Shikshak" and the Nagreeya Nikay shall employ such person. No eligibility examination shall be required for Compassionate Appointment under Rule 8.