Madhya Pradesh High Court
Parwani Building Landmarks Private ... vs Shubhalay Villag A Partnership Firm on 20 April, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1694 of 2022 (PARWANI BUILDING LANDMARKS PRIVATE LIMITED Vs SHUBHALAY VILLAG A PARTNERSHIP FIRM AND OTHERS) Dated : 20-04-2023 Shri Sankalp Kochar - Advocate for appellant.
As prayed by the learned counsel for the appellant, list in the week commencing 01-05-2023.
(AMAR NATH (KESHARWANI)) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 4/21/2023 10:47:20 AM