Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)No act or proceeding of the Selection Committee shall be invalidated by reason of any vacancy in its membership.