Section 76 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
76. Selection Committee for selecting persons for appointment as Academic Staff Members.
(1)The Selection Committee constituted in accordance with the provisions of sub-section (1) of section 58 of the Act for selection to the posts other than those to be selected by Selection Committee constituted under Statute 75 shall consist of the following members, viz. : -(i)Director or Dean nominated by the Vice-Chancellor ex-officio Chairman.(ii)One Associate Dean to be nominated by the Vice-Chancellor.(iii)Two Heads of the Departments to be nominated by the Vice-Chancellor, one of whom shall be from the other Agricultural Universities in the State.(iv)Two Professors other than Head of the Department to be nominated by the Chairman, one of whom shall be from the other Agricultural Universities in the State.(2)The Committee shall hold office for a period of one year from the date of constitution. In exceptional circumstances duration may be extended for a period not exceeding six months by the Vice-Chancellor.(3)Deputy Registrar/Assistant Registrar dealing with the establishment matters shall be Secretary.In the absence of the Secretary, the person nominated by the Vice-Chancellor shall act as Secretary.(4)No act or proceeding of the Selection Committee shall be invalidated by reason of any vacancy in its membership.(5)The members nominated by the Vice-Chancellor shall hold office for a period of one year.(6)(a)The University shall make rules consistent with the provisions of the Act and the Statutes providing for the giving of notice to the members of the Selection Committee and the business to be considered at meetings and for keeping of record of the proceedings of the meetings and assessment of candidates.(b)For purpose of the meeting under sub-clause (a) four members shall form a quorum.
