Section 3(3) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

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State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

(3)The Total daily allowance payable in a month to the different categories as specified in column (2) of the following table shall not exceed the amount as specified in column (3) of the said table: -

SI. No.	Category of Member	Maximum permissible daily allowance per month
1	President	Rs. 120/-
2	Vice-President	Rs. 80/-
3	Member	Rs. 60/-

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State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995