Himachal Pradesh High Court
Sameen Ahmed vs . State Of H.P. on 8 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sameen Ahmed Vs. State of H.P. .
Cr. MMO No. 1194 of 2022 08.08.2023 Present: Ms. Shalini Thakur, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for respondent No.1/ State.
of Learned counsel for the petitioner states that rt rejoinder will be filed in the Registry during the course of the day.
As prayed, list on 11th September, 2023.
(Sushil Kukreja) Judge August 08, 2023 (Nisha) ::: Downloaded on - 08/08/2023 20:57:03 :::CIS