Himachal Pradesh High Court
Sameen Ahmed vs . State Of H.P. on 17 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sameen Ahmed vs. State of H.P. .
Cr.MMO No.1194 of 2022 17.07.2023 Present: Mr. Sanjay Verma, Advocate, vice Ms. Shalini Thakur, Advocate for the petitioner. Mr. Jitender Kumar Sharma, Additional Advocate General, for the respondent.
Learned vice counsel for the petitioner prays for and is granted one week's more time to file rejoinder.
As prayed for, list on 08.08.2023.
( Sushil Kukreja )
July 17, 2023 Judge
(subhash) -
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