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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The Continuous Automatic Train Control system works on the principle of target speed and target distance with cab signaling by means of continuous transmission from track to train through track circuits, ensuring safe movement of all trains under all operating conditions by continuously generating a safe operating envelope defined by the limit of movement authority and the maximum safe speed.