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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), for the words ^^;FkkfLFkfr fdlh rglhynkj ;k fdlh lgk;d ou laj{kd ;k fdlh lgk;d vfHk;Urk dh Js.kh the words ^^;FkkfLFkfr rglhynkj ;k lgk;d ou lja{kd ;k lgk;d vfHk;Urk dh Js.kh shall be substituted;