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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. State Universities (Centralised) Service Rules, 1975

(2)Candidates already employed in the Centralised Service shall submit their applications through proper channel to the Government who shall forward them to the Commission along with their periodical reports, Candidates employed elsewhere should submit their applications to the Commission through their employer.