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State of Uttar Pradesh - Section

Section 16 in The U.P. State Universities (Centralised) Service Rules, 1975

16. Applications

. - (1) Applications for recruitment to the Centralised Service shall be invited by the Commission and shall be made on the prescribed form which may be obtained from the Secretary to the Commission and shall be submitted within such time as may be specified.
(2)Candidates already employed in the Centralised Service shall submit their applications through proper channel to the Government who shall forward them to the Commission along with their periodical reports, Candidates employed elsewhere should submit their applications to the Commission through their employer.