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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

(c)[ take part in the promotion of infant milk substitutes, feeding bottles or infant foods.] [ Substituted by Act 38 of 2003, Section 3, for Cl. (c) (w.e.f. 1.1.2004).]