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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Bengal Presidency - Subsection

Section 76(g) in Police Regulations, Bengal , 1943

(g)When an officer or clerk is transferred permanently to another district or Range, his confidential report book or character roll shall be sent to the Superintendent of the district, or to the head of the office, to which he is transferred.