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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(7)(ii) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(ii)The Examination Centre shall have proper monitoring mechanisms for Closed-Circuit Television (CCTV) recording of the entire examination procedure and biometric system and in case of non-availability of the Closed-Circuit Television facilities, the Higher Educational Institution shall ensure that proper video-graphy be conducted and video recordings are submitted by particular in-charge of examination centre to the concerned Higher Educational Institution.