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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iii)Educational Qualifications. - [(a) Candidates should have secured 50% marks either in the Bachelors Degree i.e. B.A/B.Sc/B.Com/B.Sc (Home Science) /BCA/BBM and/or in the Masters Degree or any other qualification equivalent thereto. [Substituted by Notification No. G.O.Ms. No. 9, dated 9.3.2010 (w.e.f. 5.7.2004).]