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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

3. Eligibility for appearing to the Ed.CET or Ed.CET-AC.

- Candidates satisfying the following requirements shall be eligible to appear for Ed.CET or Ed.CET-AC.
(i)The candidates should be Indian Nationals.
(ii)The candidates should satisfy local/ non-local status requirements as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admission) Order, 1974 as subsequently amended.
(iii)Educational Qualifications. - [(a) Candidates should have secured 50% marks either in the Bachelors Degree i.e. B.A/B.Sc/B.Com/B.Sc (Home Science) /BCA/BBM and/or in the Masters Degree or any other qualification equivalent thereto. [Substituted by Notification No. G.O.Ms. No. 9, dated 9.3.2010 (w.e.f. 5.7.2004).]
(b)Candidates belonging to all other reserved categories should have secured 40% marks in the qualifying examination.]
(iv)Age Limit. - The candidates should have completed the age of 19 years as on 1st July of the year in which notification is issued. There shall be no maximum age limit.
Part - A