Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Jharkhand - Subsection Section 89(c) in Bihar Coal Mining Area Development Authority Rules, 1988 (c)with all reasonable speed fill in the ground and reinstate and make good the soil opened or broken up and carry away the rubbish occasioned by such opening and breaking up.
