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State of Jharkhand - Section

Section 89 in Bihar Coal Mining Area Development Authority Rules, 1988

89. Precaution to be taken when breaking up road or railway.

- The Authority shall-
(a)immediately cause the part opened or broken up to be fenced and guarded.
(b)before sunset, cause lights sufficient for the warning passengers to be set up and maintain against or near both ends of the part broken up or opened.
(c)with all reasonable speed fill in the ground and reinstate and make good the soil opened or broken up and carry away the rubbish occasioned by such opening and breaking up.
(d)after reinstating and making good the solid broke or opened up keep the same in good repair for these months and for any further period not exceeding nine months during which the subsidence continues; and
(e)compensate the local Authority or (1) (Railway administration) to which the road, (2) land, (3) or Railway (4) belongs for any damage caused and not repaired.