Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in Transfer of Evacuee Deposits Rules, 1955 (2)Subject to the other provisions of these rules, the local limits of jurisdiction of an Assistant Custodian shall be such as may, from time to time, be determined by the Central Government.
