Section 47 in The Bureau of Indian Standards Rules, 2018
47. Certification officers.
(1)Every certification officer appointed under sub-section (1) of section 27 of the Act shall be furnished by the Bureau with a certificate of appointment as a certification officer in the form as specified by the Bureau from time to time.(2)The certificate shall be carried by the certification officer at all times while he is on duty and shall, on demand, be produced by him.(3)Every applicant for a licence or certificate of conformity or every holder of licence or certificate of conformity shall afford to the certification officer such reasonable facilities as the certification officer may require for carrying out the duties imposed on him by or under the Act.
