Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(q) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017 (q)"Processing fee" means the amount as prescribed by the State Government for the purpose of processing the application for grant of permission.
