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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(1)(b) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(b)any defect in the election, nomination or appointment of a person acting as a member thereto; or