Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(2) in The Gandhi Pathagar Rules, 1994 (2)The term of the members specified at Clauses (i) and (k) of Sub-rule (1) shall be three years. Existence of vacancies in the Committee shall not invalidate the proceedings or decisions of the Committee.
