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[Cites 0, Cited by 0] [Section 118(4)] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(4)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)The period of training as cadets at Naval Academy, Cochin shall be six months and thereafter their training as cadet (afloat), Midshipman, Acting Sub-Lieutenant and Sub-Lieutenant shall be regulated as provided in regulation 121(2), (a-ii),(b),(c) and (d).