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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(3)The conditions of deputation of the officers other than Rajasthan Government servants shall be such as may be agreed to by the State Government.