Section 1(3) in The Spices Cess Act, 1986

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Union of India - Subsection

Section 1(3) in The Spices Cess Act, 1986

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Enforced w.e.f. 26-2-87 Vide Notification No. S. O. 124 (E), dated 26-2-1987, Gazette of India, 1987, Extraordinary Part II, Section 3(ii)