Section 1 in The Spices Cess Act, 1986

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Union of India - Section

Section 1 in The Spices Cess Act, 1986

1. Short title, extent and commencement.

(1)This Act may be called the Spices Cess Act, 1986.

(2)It shall extend to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Enforced w.e.f. 26-2-87 Vide Notification No. S. O. 124 (E), dated 26-2-1987, Gazette of India, 1987, Extraordinary Part II, Section 3(ii)