Section 4(k) in The West Bengal Board of Madrasah Education Act, 1994.
(k)[eleven] [Substituted 'ten' by Act No. 10 of 2014, dated 13.8.2014.] wholetime and permanent members of the teaching staff of recognised Madrasahsfive from High Madrasahs, three from Senior Madrasahs and two from Junior High Madrasahs [and one from Primary Madrasah] [Inserted by Act No. 10 of 2014, dated 13.8.2014.] elected in the manner prescribed;
