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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(6)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)during the interim period when the energy is sold partly under the power purchase agreement for the original capacity and partly through the REC mechanism-