Himachal Pradesh High Court
Ankit vs . Chaudhary Sarwan Kumar & Others. on 30 September, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Ankit vs. Chaudhary Sarwan Kumar & others.
CWP No.6944 of 2022 30.09.2022 Present: Mr. Gobind Korla, Advocate, for the petitioner.
Mr. Naresh Sharma, Advocate for respondent No.1.
Mr. Prashant Sharma, Advocate, for respondent No.3.
CWP No.6944 of 2022 & CMP No.13938 of 2022 Notice. Mr. Naresh Sharma and Mr. Prashant Sharma, learned Advocates accept notice on behalf of respondent No.1 and respondent No.3, respectively and seek time to file reply.
Let notice be issued to respondent No.2, for 28.11.2022, on taking steps within a period of one week.
In the meantime, candidature of the petitioner shall not be rejected on the ground that he was not registered in Ph.D prior to July, 2009.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 30/09/2022 20:09:15 :::CIS