Section 1(3) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978
(3)It shall come into force on such date as the State Government may by [notification] [The Act has been enforced w.e.f. 1.5.1979 vide Notification No. 1645/XV-6-79-28(107)-77, dated 11.4.1979.] appoint in this behalf.
