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State of Uttar Pradesh - Section

Section 5 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018

5.

As soon as the application mentioned in Clause 4 is received, the market committee shall assess the lump-sum amount of the due market fee in the manner as prescribed herein.