Section 6(2) in The Punjab School Education Board Travelling Allowance Regulations

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State of Punjab - Subsection

Section 6(2) in The Punjab School Education Board Travelling Allowance Regulations

(2)Journey by road :-The employees shall have the option to travel by any mode of road transport, i.e. whether by Air Condition Bus, Delux Bus or Ordinary Bus, subject to the payment of actual charges or maximum railway fare, whichever is less.In the case of stations not directly connected by rail the entitlement of road transport shall be as under :-

Pay	Entitlement
(i) Rs. 3000 and above	A.C. Bus
(ii) Rs. 2000 and above but less than Rs. 3000	Delux Bus
(iii) below Rs. 2000	Ordinary Bus

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State of Punjab - Subsection

Section 6(2) in The Punjab School Education Board Travelling Allowance Regulations