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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(3)All deposits made by the account holder by way of deductions through salary bill or deposited in cash in treasury shall be verified in the pass book every three months by the head of office/drawing disbursing officer.