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State of Rajasthan - Section

Section 10 in Rajasthan Government Servants' General Provident Fund Rules, 1997

10. Account Number and the Pass Book.

(1)Every account holder shall be allotted his Account Number within 60 days of his first deposit by the Deputy/Assistant Director.
(2)Every Account holder shall be supplied with a Pass Book in the format prescribed by the Director along with intimation of his account number with the entry of first deposit duly verified by Deputy/Assistant Director of the Department.
(3)All deposits made by the account holder by way of deductions through salary bill or deposited in cash in treasury shall be verified in the pass book every three months by the head of office/drawing disbursing officer.
(4)The pass book shall be updated for interest entry and balance every year by the department upon presentation thereof by the account holder.