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[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

State of Tamilnadu - Subsection

Section 3B(1)(d) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(d)whether any area adjacent to a dwelling house or hut is necessary for the convenient enjoyment of such dwelling house or hut, such question shall be decided by the authorised officer.