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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Tamilnadu - Subsection

Section 3B(1) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(1)If any question arises -
(a)whether any person is an agriculturist or an agricultural labourer; or
(b)whether any land is an agricultural land, or
(c)whether any site is a kudiyiruppu, or
(d)whether any area adjacent to a dwelling house or hut is necessary for the convenient enjoyment of such dwelling house or hut, such question shall be decided by the authorised officer.