Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 25(2)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2)(b) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(b)the other manner in which the final plans in respect of a controlled area shall be published;