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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(d) in The Orissa Wheat Control Order, 1987

(d)search, seize and remove stocks of wheat and the packages, coverings, animals, vehicles, vessels or other conveyance used in carrying the said wheat in contravention of the provisions of this order or of the conditions of the licence issued thereunder and thereafter take or authorise the taking of all measures necessary for securing the production of stocks of wheat and packages, covering, animals, vehicles, vessels other conveyances so seized in a Court and for their safe custody sending such production.