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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

(1)A candidate for direct recruitment to the various posts in the Service must possess the following qualifications :
  Post Qualification
1. Assistant Accountant A Bachelors degree in Commerce with Accountancy of aUniversity established by law in India or a Post GraduateDiploma in Accountancy.
2. Junior Auditor A Bachelors degree in Commerce with Audit or Accountancy of aUniversity established by law in India.