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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Visva-Bharati Act, 1951

(3)the Shiksha Samiti (Academic Council), [***] [Word "and" omitted by 31 of 1984 s. 12 (w.e.f. 8.8. 1984) ]