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Union of India - Section

Section 18 in The Visva-Bharati Act, 1951

18. Authorities of the University.

The following shall be authorities of the University:-
(1)the Samsad (Court),
(2)the Karma Samiti (Executive Council),
(3)the Shiksha Samiti (Academic Council), [***] [Word "and" omitted by 31 of 1984 s. 12 (w.e.f. 8.8. 1984) ]
(4)[ The Artha-Samiti (Finance Committee); [Inserted by 31 of 1984 s. 12 (w.e.f. 8-8-1984). ]
(5)The Institute Board; and]
(6)[] [ Re-numbered by 31 of 1984 s. 12 (w.e.f. 8-8-1984) ] such other authorities as may be declared by the Statutes to be authorities of the University.