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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Jharkhand - Subsection

Section 81(2)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)send the information of transfer to the appropriate Board or the Committee having jurisdiction over the area where the child is ordered to be transferred by the Board or Committee; and